Smt. Marman Devi vs Narendra Singh & Others
2012 Latest Caselaw 1723 ALL

Citation : 2012 Latest Caselaw 1723 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Smt. Marman Devi vs Narendra Singh & Others on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1523 of 2005
 

 
Petitioner :- Smt. Marman Devi
 
Respondent :- Narendra Singh & Others
 
Petitioner Counsel :- Ram Prakash Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

On the request of learned counsel for the appellant, list on 21.5.2012.

Order Date :- 14.5.2012

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