United India Insurance Co. Ltd. vs Km. Nisha Singh & Others
2012 Latest Caselaw 1720 ALL

Citation : 2012 Latest Caselaw 1720 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

United India Insurance Co. Ltd. vs Km. Nisha Singh & Others on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3016 of 2005
 

 
Petitioner :- United India Insurance Co. Ltd.
 
Respondent :- Km. Nisha Singh & Others
 
Petitioner Counsel :- Amresh Sinha
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

As prayed, two weeks and no more time is allowed to file rejoinder affidavit.

List thereafter.

Order Date :- 14.5.2012

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