Citation : 2012 Latest Caselaw 1719 ALL
Judgement Date : 14 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 1835 of 2009 Petitioner :- National Insurance Co Ltd Respondent :- Mohammad Ishtiyaq And Others Petitioner Counsel :- Saral Srivastava Respondent Counsel :- Navin Kumar,Ram Surat Saroj Hon'ble Rajes Kumar,J.
Hon'ble Het Singh Yadav,J.
Appeal is already admitted.
List for hearing.
Meanwhile, parties may file paper book.
Order Date :- 14.5.2012
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