Surya Pal & Ors. vs State Of U.P. & Another
2012 Latest Caselaw 1714 ALL

Citation : 2012 Latest Caselaw 1714 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Surya Pal & Ors. vs State Of U.P. & Another on 14 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 520 of 2012
 

 
Petitioner :- Surya Pal & Ors.
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- J.B. Singh
 
Respondent Counsel :- Govt. Advocate,Nirmal Singh Yadav
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for the petitioner.

Vide order dated 17.2.2012, further proceedings in the complaint case were stayed.

Interim direction staying further proceedings are hereby vacated.

List in the month of August, 2012.

Let a copy of this order be conveyed to the trial court through Registry of this court.

Order Date :- 14.5.2012

A.Nigam

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