Shitla Bux Singh vs Vishesh/Atrikt Janpad ...
2012 Latest Caselaw 1711 ALL

Citation : 2012 Latest Caselaw 1711 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Shitla Bux Singh vs Vishesh/Atrikt Janpad ... on 14 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 2905 of 1997
 

 
Petitioner :- Shitla Bux Singh
 
Respondent :- Vishesh/Atrikt Janpad Niyayadhish Raibareli
 
Petitioner Counsel :- K.P.Singh,Jai Pal Singh
 
Respondent Counsel :- C.S.C.,Radhey Shyam Dwivedi
 

 
Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the respondent is not present.

Application for substitution on account of death of the petitioner have been filed with application u/s 5 Limitation Act and setting aside abatement.

Objection has also been filed on behalf of the Opposite parties.

List this petition for disposal of substitution in the next cause list.

Order Date :- 14.5.2012

S. Kumar

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