Khalil Ahmad vs District Magistrate Bahraich & ...
2012 Latest Caselaw 1710 ALL

Citation : 2012 Latest Caselaw 1710 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Khalil Ahmad vs District Magistrate Bahraich & ... on 14 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 1961 of 1997
 

 
Petitioner :- Khalil Ahmad
 
Respondent :- District Magistrate Bahraich & Others
 
Petitioner Counsel :- S.K.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present on behalf of the petitioner to press this writ petition.

It is, accordingly, dismissed for want of prosecution.

Interim order, if any, is also vacated.

Order Date :- 14.5.2012

S. Kumar

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