National Insurance Co. Ltd. vs Smt. Sarita Saxena And Others
2012 Latest Caselaw 1707 ALL

Citation : 2012 Latest Caselaw 1707 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

National Insurance Co. Ltd. vs Smt. Sarita Saxena And Others on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 444 of 2012
 

 
Petitioner :- National Insurance Co. Ltd.
 
Respondent :- Smt. Sarita Saxena And Others
 
Petitioner Counsel :- Kuldip Shanker Amist
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

As per the office report, the certified copy of the formal order has been filed. In case there is no other deficiency, the office is directed to give regular number.

List in the next cause list for admission.

Order Date :- 14.5.2012

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