Nattha And Others vs District Judge Unnao And Others
2012 Latest Caselaw 1706 ALL

Citation : 2012 Latest Caselaw 1706 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Nattha And Others vs District Judge Unnao And Others on 14 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 2589 of 1999
 

 
Petitioner :- Nattha And Others
 
Respondent :- District Judge Unnao And Others
 
Petitioner Counsel :- Modh. Saeed
 
Respondent Counsel :- Chief Standing Counsel,K.K.Singh
 

 
Hon'ble Vishnu Chandra Gupta,J.

Counsel for the petitioner is reported to be out of Station.

List in the next cause list.

Order Date :- 14.5.2012

S. Kumar

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