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Vishav Deepak vs Kishan Lal And Another
2012 Latest Caselaw 1705 ALL

Citation : 2012 Latest Caselaw 1705 ALL
Judgement Date : 14 May, 2012

Allahabad High Court
Vishav Deepak vs Kishan Lal And Another on 14 May, 2012
Bench: Rajes Kumar, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 735 of 2002
 

 
Petitioner :- Vishav Deepak
 
Respondent :- Kishan Lal And Another
 
Petitioner Counsel :- Umesh Narain Sharma,A.Srivastava,Arvind Srivastava,C.K. Rai,K.S. Ojha,R.S. Prasad,Smt. Shikha Singh
 
Respondent Counsel :- A.K. Gupta
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness of Shri A. Srivastava, leaned counsel for petitioner.

Order Date :- 14.5.2012

R

 

 

 
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