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Chandra Prakash Hasani ... vs State Of U.P.& Another
2012 Latest Caselaw 1701 ALL

Citation : 2012 Latest Caselaw 1701 ALL
Judgement Date : 14 May, 2012

Allahabad High Court
Chandra Prakash Hasani ... vs State Of U.P.& Another on 14 May, 2012
Bench: Ravindra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 1518 of 2011
 

 
Petitioner :- Chandra Prakash Hasani (Minor-B.C.)
 
Respondent :- State Of U.P.& Another
 
Petitioner Counsel :- Shailendra Kumar Singh
 
Respondent Counsel :- Govt.Advocate,Shishir Pradhan
 

 
Hon'ble Ravindra Singh,J.

Sri Shailendra Kumar Singh learned counsel for the applicant has sent illness slip.

List in the next cause list.

Order Date :- 14.5.2012

NA

 

 

 
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