Shyam Bihari vs Distt. Asst.Registrar
2012 Latest Caselaw 1698 ALL

Citation : 2012 Latest Caselaw 1698 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Shyam Bihari vs Distt. Asst.Registrar on 14 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 1977 of 1997
 

 
Petitioner :- Shyam Bihari
 
Respondent :- Distt. Asst.Registrar
 
Petitioner Counsel :- P.K.Zaidi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present on behalf of the petitioner to press this writ petition.

It is, accordingly, dismissed for want of prosecution.

Interim order, if any, is also vacated.

Order Date :- 14.5.2012

S. Kumar

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