Surya Narain & Another vs Second Additional Sessions And ...
2012 Latest Caselaw 1696 ALL

Citation : 2012 Latest Caselaw 1696 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Surya Narain & Another vs Second Additional Sessions And ... on 14 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 251 of 2000
 

 
Petitioner :- Surya Narain & Another
 
Respondent :- Second Additional Sessions And Distt. Judge & Others
 
Petitioner Counsel :- S.C. Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

On the request of the learned counsel for the petitioner list in next cause list.

Order Date :- 14.5.2012

S. Kumar

Download the LatestLaws.com Mobile App