Neeraj Chaturvedi vs Smt. Rachna Devi And Others
2012 Latest Caselaw 1695 ALL

Citation : 2012 Latest Caselaw 1695 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Neeraj Chaturvedi vs Smt. Rachna Devi And Others on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 718 of 2012
 

 
Petitioner :- Neeraj Chaturvedi
 
Respondent :- Smt. Rachna Devi And Others
 
Petitioner Counsel :- N.K. Chaturvedi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

CIVIL MISC. DELAY CONDONATION APPLICATION.

Issue notice.

Order Date :- 14.5.2012

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