U.P. Power Corporation Ltd. & ... vs M/S Veenus Loha Udyog (P) Ltd.
2012 Latest Caselaw 1694 ALL

Citation : 2012 Latest Caselaw 1694 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

U.P. Power Corporation Ltd. & ... vs M/S Veenus Loha Udyog (P) Ltd. on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1086 of 2001
 

 
Petitioner :- U.P. Power Corporation Ltd. & Others
 
Respondent :- M/S Veenus Loha Udyog (P) Ltd.
 
Petitioner Counsel :- Sudhir Agarwal,S.C.Tayal
 
Respondent Counsel :- H.N. Singh,B.N.Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

For orders see our order of date passed in F.A.F.O. No. 1084 of 2001.

Order Date :- 14.5.2012

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