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Sri Chitaranjan Prasad Sinnha And ... vs Dileep Baranaval And Others
2012 Latest Caselaw 1692 ALL

Citation : 2012 Latest Caselaw 1692 ALL
Judgement Date : 14 May, 2012

Allahabad High Court
Sri Chitaranjan Prasad Sinnha And ... vs Dileep Baranaval And Others on 14 May, 2012
Bench: Rajes Kumar, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2863 of 2009
 

 
Petitioner :- Sri Chitaranjan Prasad Sinnha And Another
 
Respondent :- Dileep Baranaval And Others
 
Petitioner Counsel :- V.P.Gupta,Arvind Sen Gupta
 
Respondent Counsel :- A. Bansal,O.P. Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Appeal is already admitted.

List for hering.

Meanwhile, parties may  file paper book.

Order Date :- 14.5.2012

R

 

 

 
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