Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Chhotey @ Islamuddin vs State Of U.P.
2012 Latest Caselaw 1690 ALL

Citation : 2012 Latest Caselaw 1690 ALL
Judgement Date : 14 May, 2012

Allahabad High Court
Chhotey @ Islamuddin vs State Of U.P. on 14 May, 2012
Bench: Ravindra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 3037 of 2011
 

 
Petitioner :- Chhotey @ Islamuddin
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shaquiel Ahmad,Kaushal Kishore Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

The learned A.G.A. prays for and is granted a week time to file counter affidavit.

List in the next week.

Order Date :- 14.5.2012

NA

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter