Citation : 2012 Latest Caselaw 1687 ALL
Judgement Date : 14 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 1800 of 2012 Petitioner :- Smt. Ram Kali And Others Respondent :- Senior Regional Manager, New India Insurance Co. Ltd. & Ors. Petitioner Counsel :- Vijay Tripathi Hon'ble Rajes Kumar,J.
Hon'ble Het Singh Yadav,J.
Passed over on the illness slip of Shri Vijay Tripathi.
Order Date :- 14.5.2012
R
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