Smt.Uma Devi Mishra vs D.M. Pratapgarh & Others
2012 Latest Caselaw 1682 ALL

Citation : 2012 Latest Caselaw 1682 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Smt.Uma Devi Mishra vs D.M. Pratapgarh & Others on 14 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 2016 of 1997
 

 
Petitioner :- Smt.Uma Devi Mishra
 
Respondent :- D.M. Pratapgarh & Others
 
Petitioner Counsel :- A.R.Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present on behalf of the petitioner to press this writ petition.

It is, accordingly, dismissed for want of prosecution.

Interim order, if any, is also vacated.

Order Date :- 14.5.2012

S. Kumar

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