Harish Chandra vs District Judge Sultanpur & Others
2012 Latest Caselaw 1681 ALL

Citation : 2012 Latest Caselaw 1681 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Harish Chandra vs District Judge Sultanpur & Others on 14 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 1954 of 1997
 

 
Petitioner :- Harish Chandra
 
Respondent :- District Judge Sultanpur & Others
 
Petitioner Counsel :- S.K.Mehrotra,I.D.Shukla
 
Respondent Counsel :- C.S.C.,A.K.Bajpai
 

 
Hon'ble Vishnu Chandra Gupta,J.

This writ petition is pending since 1997. No interim order has been passed.

Learned counsel for the petitioner submits that the petition has become infructuous.

Learned counsel for the Opposite Parties also states that case has become infructuous.

Hence, it is dismissed as infructuous.

Order Date :- 14.5.2012

S. Kumar

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