State Of U.P. And Another vs Smt. Vimla Devi And Others
2012 Latest Caselaw 1678 ALL

Citation : 2012 Latest Caselaw 1678 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

State Of U.P. And Another vs Smt. Vimla Devi And Others on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 353 of 2012
 

 
Petitioner :- State Of U.P. And Another
 
Respondent :- Smt. Vimla Devi And Others
 
Petitioner Counsel :- Standing Counsel
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

List in the week commencing 9th July, 2012.

Order Date :- 14.5.2012

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