Smt. Vimla @ Vimlesh vs National Insurance Co. Ltd. & ...
2012 Latest Caselaw 1677 ALL

Citation : 2012 Latest Caselaw 1677 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Smt. Vimla @ Vimlesh vs National Insurance Co. Ltd. & ... on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 592 of 2005
 

 
Petitioner :- Smt. Vimla @ Vimlesh
 
Respondent :- National Insurance Co. Ltd. & Others
 
Petitioner Counsel :- Sharve Singh,A.L. Jaiswal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of Shri Sarva Singh.

Order Date :- 14.5.2012

Download the LatestLaws.com Mobile App