Smt. Jamuna Bai & Another vs Lakchmi Chandra Soni & Others
2012 Latest Caselaw 1676 ALL

Citation : 2012 Latest Caselaw 1676 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Smt. Jamuna Bai & Another vs Lakchmi Chandra Soni & Others on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2361 of 2008
 

 
Petitioner :- Smt. Jamuna Bai & Another
 
Respondent :- Lakchmi Chandra Soni & Others
 
Petitioner Counsel :- Yatindra Dubey,N.L. Pandey
 
Respondent Counsel :- P.K.Misra,P.N.Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Appeal is already admitted.

List for hearing.

Meanwhile, parties may file paper book.

Order Date :- 14.5.2012

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