Sarvesh Gupta And Others vs Ramveer Singh And Another
2012 Latest Caselaw 1670 ALL

Citation : 2012 Latest Caselaw 1670 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Sarvesh Gupta And Others vs Ramveer Singh And Another on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1922 of 2012
 

 
Petitioner :- Sarvesh Gupta And Others
 
Respondent :- Ramveer Singh And Another
 
Petitioner Counsel :- Sunil Kumar Kushwaha,Geeta Kushwaha
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Admit.

Issue notice.

Order Date :- 14.5.2012

Download the LatestLaws.com Mobile App