State Of U.P. vs Presiding Officer L.C. & Another
2012 Latest Caselaw 1654 ALL

Citation : 2012 Latest Caselaw 1654 ALL
Judgement Date : 11 May, 2012

Allahabad High Court

State Of U.P. vs Presiding Officer L.C. & Another on 11 May, 2012

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 8016 of 1998
 

 
Petitioner :- State Of U.P.
 
Respondent :- Presiding Officer L.C. & Another
 
Petitioner Counsel :- S.C.
 
Respondent Counsel :- C.S.C.,K.S. Tiwari,M. Pathak
 

 
Hon'ble Sunil Hali,J.

Steps for service have been taken.

List thereafter.

Order Date :- 11.5.2012

Ram Murti

Download the LatestLaws.com Mobile App