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Professor Dr. Nishith Rai vs National Review And Monitoring ...
2012 Latest Caselaw 1649 ALL

Citation : 2012 Latest Caselaw 1649 ALL
Judgement Date : 11 May, 2012

Allahabad High Court
Professor Dr. Nishith Rai vs National Review And Monitoring ... on 11 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 623 of 2011
 

 
Petitioner :- Professor Dr. Nishith Rai
 
Respondent :- National Review And Monitoring Committee (Nrmc) Ministry
 
Petitioner Counsel :- I.P.Singh,Prashant Singh Atal,Rahul Shukla
 
Respondent Counsel :- A.S.G.,G.K.Singh,Neeraj Chaturvanshi,Neerav Chitravanshi,S.P.Shukla
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Due to paucity of time, this case could not be taken up today.

List this case on 17.05.2012, at 2.00 p.m.. The record shall also be produced, on that date, as directed earlier.

In case the Bench is not available on the date fixed, the Joint Registrar (Listing) shall place the records of the instant writ petition before Hon'ble Senior Judge for appropriate order. 

Order Date :- 11.5.2012

Tanveer/Suresh/

 

 

 
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