Lajja Ram And Anr. vs State Of U.P. And Others
2012 Latest Caselaw 1646 ALL

Citation : 2012 Latest Caselaw 1646 ALL
Judgement Date : 11 May, 2012

Allahabad High Court

Lajja Ram And Anr. vs State Of U.P. And Others on 11 May, 2012

Bench: Ravindra Singh, Surendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4421 of 2012
 

 
Petitioner :- Lajja Ram And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Satendra Pratap Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Surendra Kumar,J.

(Order on Review application No. 135097 of 2012)

Heard Sri Satendra Pratap Singh, learned counsel for the petitioners and the learned A.G.A. for the State of U.P.

Order reserved.

Order Date :- 11.5.2012

N.A.

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