Dr.Badri Dutt Joshi vs State Of U.P.
2012 Latest Caselaw 1643 ALL

Citation : 2012 Latest Caselaw 1643 ALL
Judgement Date : 11 May, 2012

Allahabad High Court

Dr.Badri Dutt Joshi vs State Of U.P. on 11 May, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 3837 of 2000
 

 
Petitioner :- Dr.Badri Dutt Joshi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Manoj Tiwari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

None is present for the applicant to press this application, therefore, the same is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Office is directed to inform the Court below accordingly within 15 days from today.

Order Date :- 11.5.2012

M/A.

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