Shahid vs State Of U.P. & Others
2012 Latest Caselaw 1642 ALL

Citation : 2012 Latest Caselaw 1642 ALL
Judgement Date : 11 May, 2012

Allahabad High Court

Shahid vs State Of U.P. & Others on 11 May, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 2869 of 2000
 

 
Petitioner :- Shahid
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.A. Lari
 
Respondent Counsel :- Aga
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

None is present for the applicant to press this application, therefore, the same is dismissed for want of prosecution.

Order Date :- 11.5.2012

M/A.

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