Rajjan Lal Verma @ Ram Kishore ... vs State Of U.P.
2012 Latest Caselaw 1641 ALL

Citation : 2012 Latest Caselaw 1641 ALL
Judgement Date : 11 May, 2012

Allahabad High Court

Rajjan Lal Verma @ Ram Kishore ... vs State Of U.P. on 11 May, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4719 of 2011
 

 
Petitioner :- Rajjan Lal Verma @ Ram Kishore Verma And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajiv Gupta,Dileep Kumar,Hitesh Pachori,Rajrshi Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

Sri Hitesh Pachori, learned counsel for the complainant has sent illness slip.

List on 1.6.2012.

Order Date :- 11.5.2012

N.A.

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