Citation : 2012 Latest Caselaw 1639 ALL
Judgement Date : 11 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD COURT NO. 37. CIVIL MISC. WRIT PETITION ( C )NO. 74623 OF 2010 Committee of Management of Bal Bharti Inter College & another v. The State of U.P. & others CONNECTED WITH CIVIL MISC. WRIT PETITION ( C )NO. 74622 OF 2010 Anup Rai Jain & others v. The State of U.P. & others AND CIVIL MISC. WRIT PETITION ( C )NO. 74625 OF 2010 Arun Kumar & others v. The State of U.P. & others. ......................... Hon'ble Sunil Ambwani, J.
Hon'ble Aditya Nath Mittal, J.
Allowed.
For orders see our order of date passed in Civil Misc. Writ Petition (C ) No. 74622 of 2010 (Anup Rai Jain & others v. The State of U.P. & others).
Dated : 11.5.2012.
PG.
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