Abrar Hussain vs Union Of India Through Its Secy ...
2012 Latest Caselaw 1638 ALL

Citation : 2012 Latest Caselaw 1638 ALL
Judgement Date : 11 May, 2012

Allahabad High Court

Abrar Hussain vs Union Of India Through Its Secy ... on 11 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 645 of 2005
 

 
Petitioner :- Abrar Hussain
 
Respondent :- Union Of India Through Its Secy Ministry Of Water Resources
 
Petitioner Counsel :- Anurag Srivastava,R.C.Singh
 
Respondent Counsel :- Dipak Seth
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

As prayed, list this case in the month of July, 2012.

Order Date :- 11.5.2012

Tanveer/Suresh/

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