Pram Chandra S/O Shiv Pujan vs State Of U.P. Thru Principal ...
2012 Latest Caselaw 1637 ALL

Citation : 2012 Latest Caselaw 1637 ALL
Judgement Date : 11 May, 2012

Allahabad High Court

Pram Chandra S/O Shiv Pujan vs State Of U.P. Thru Principal ... on 11 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1077 of 2011
 

 
Petitioner :- Pram Chandra S/O Shiv Pujan
 
Respondent :- State Of U.P. Thru Principal Secretary Irrigation & Ors.
 
Petitioner Counsel :- Alok Mishra
 
Respondent Counsel :- C.S.C.,I.M. Pandey
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted a fortnight time to file rejoinder affidavit to the additional counter affidavit.

List thereafter.

Order Date :- 11.5.2012

Tanveer/Suresh/

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