Raj Kumar @ Pankaj Kumar And 3 Ors. vs State Of U.P.
2012 Latest Caselaw 1633 ALL

Citation : 2012 Latest Caselaw 1633 ALL
Judgement Date : 11 May, 2012

Allahabad High Court

Raj Kumar @ Pankaj Kumar And 3 Ors. vs State Of U.P. on 11 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7030 of 2011
 

 
Petitioner :- Raj Kumar @ Pankaj Kumar And 3 Ors.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Alok Kumar Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Order Date :- 11.5.2012

A.Nigam

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