Naresh Singh vs State Of U.P. & Another
2012 Latest Caselaw 1632 ALL

Citation : 2012 Latest Caselaw 1632 ALL
Judgement Date : 11 May, 2012

Allahabad High Court

Naresh Singh vs State Of U.P. & Another on 11 May, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 4665 of 2000
 

 
Petitioner :- Naresh Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Virendra Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

None is present for the applicant to press this application, therefore, the same is dismissed for want of prosecution.

Interim order dated 16.08.2000 stands vacated. Trial Court may proceed further in the matter in accordance with law. Office is directed to inform the trial Court accordingly within 15 days from today.

Order Date :- 11.5.2012

M/A.

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