S.C.Shukla (Now Dead) Smt Sushil ... vs State Of U.P. Thr Secy. ...
2012 Latest Caselaw 1631 ALL

Citation : 2012 Latest Caselaw 1631 ALL
Judgement Date : 11 May, 2012

Allahabad High Court

S.C.Shukla (Now Dead) Smt Sushil ... vs State Of U.P. Thr Secy. ... on 11 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 258 of 1996
 

 
Petitioner :- S.C.Shukla (Now Dead) Smt Sushil Kumari & Others
 
Respondent :- State Of U.P. Thr Secy. Appointment Lko & Another
 
Petitioner Counsel :- J.N.Mathur,B.K.Shukla,B.N.Shukla,J.N.Mathur
 
Respondent Counsel :- C.S.C.,A.K.Verma,Ashok Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of learned counsel for the petitioners, the case is adjourned.

List again.

Order Date :- 11.5.2012

Tanveer/Suresh/

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