Ata Husain Rizvi vs U.P.Cooperative Dairy ...
2012 Latest Caselaw 1630 ALL

Citation : 2012 Latest Caselaw 1630 ALL
Judgement Date : 11 May, 2012

Allahabad High Court

Ata Husain Rizvi vs U.P.Cooperative Dairy ... on 11 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 106 of 2011
 

 
Petitioner :- Ata Husain Rizvi
 
Respondent :- U.P.Cooperative Dairy Federation And Milk Union Centralized
 
Petitioner Counsel :- Sudeep Kumar,A.K.Pandey
 
Respondent Counsel :- Shanker Lal,H.P. Gupta
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Counter affidavit filed on behalf of opposite parties in the Court, is taken on record, to which, rejoinder affidavit be filed within a fortnight.

List thereafter.

Order Date :- 11.5.2012

Tanveer/Suresh/

Download the LatestLaws.com Mobile App