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Christian Academy For Rural ... vs State Of U.P. & Ors.
2012 Latest Caselaw 1629 ALL

Citation : 2012 Latest Caselaw 1629 ALL
Judgement Date : 11 May, 2012

Allahabad High Court
Christian Academy For Rural ... vs State Of U.P. & Ors. on 11 May, 2012
Bench: Vineet Saran, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 32951 of 2010
 

 
Petitioner :- Christian Academy For Rural Welfare & Evangelism Thru' Secy.
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Deshmitra Anand,I.M.Anand,Sudhir Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

As prayed, list on 21.5.2012.

Order Date :- 11.5.2012

R

( Het Singh Yadav,J. )         ( Vineet Saran,J.) 

 

 

 
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