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Arun Kumar And Others vs State Of U.P. And Others
2012 Latest Caselaw 1627 ALL

Citation : 2012 Latest Caselaw 1627 ALL
Judgement Date : 11 May, 2012

Allahabad High Court
Arun Kumar And Others vs State Of U.P. And Others on 11 May, 2012
Bench: Sunil Ambwani, Aditya Nath Mittal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

COURT NO. 37.
 

 

 
CIVIL MISC. WRIT PETITION ( C )NO. 74625 OF 2010
 
Arun Kumar & others  v.  The State of U.P. & others.
 

 
CONNECTED WITH
 

 
CIVIL MISC. WRIT PETITION ( C )NO. 74622 OF 2010
 
Anup Rai Jain & others  v.  The State of U.P. & others
 

 
AND
 

 
CIVIL MISC. WRIT PETITION ( C )NO. 74623 OF 2010
 
Committee of Management of Bal Bharti Inter College & another  v.  The State of U.P. & others
 

 
.........................
 

 

 
Hon'ble Sunil Ambwani, J.

Hon'ble Aditya Nath Mittal, J.

Allowed.

For orders see our order of date passed in Civil Misc. Writ Petition (C ) No. 74622 of 2010 (Anup Rai Jain & others v. The State of U.P. & others).

Dated : 11.5.2012.

PG.

 

 

 
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