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Gaya Narain Shahi vs State Of U.P. & Others
2012 Latest Caselaw 1610 ALL

Citation : 2012 Latest Caselaw 1610 ALL
Judgement Date : 10 May, 2012

Allahabad High Court
Gaya Narain Shahi vs State Of U.P. & Others on 10 May, 2012
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- WRIT - A No. - 8363 of 2012
 

 
Petitioner :- Gaya Narain Shahi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Balwant Singh
 
Respondent Counsel :- C.S.C.,Ghanshyam Maurya,Sanjay Shukla
 

 
Hon'ble Pankaj Naqvi,J.

Correction Application No. 146625 of 2012 is allowed.

In the first sentence of second paragraph of my order dated 23.3.2012, in place of "Head Master" the word "clerk" stands substituted. 

Order Date :- 10.5.2012

sks-grade iv

 

 

 
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