Mirza Shakeel Beg vs State Of U.P. Through Secretary ...
2012 Latest Caselaw 1608 ALL

Citation : 2012 Latest Caselaw 1608 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Mirza Shakeel Beg vs State Of U.P. Through Secretary ... on 10 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 1341 of 1999
 

 
Petitioner :- Mirza Shakeel Beg
 
Respondent :- State Of U.P. Through Secretary Home Lucknow And Others
 
Petitioner Counsel :- V.Bhatia
 
Respondent Counsel :- Government Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

It is informed by A.G.A. at the Bar that in this case chargesheet has been submitted. The petition is become infructuous and is accordingly dismissed.

Interim order, if any, is vacated.

Order Date :- 10.5.2012

S. Kumar

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