Kamlesh Kumar Yadav S/O Tudi Yadav vs State Of U P Thr.Secy.Revenue & 2 ...
2012 Latest Caselaw 1607 ALL

Citation : 2012 Latest Caselaw 1607 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Kamlesh Kumar Yadav S/O Tudi Yadav vs State Of U P Thr.Secy.Revenue & 2 ... on 10 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 13010 of 2011
 

 
Petitioner :- Kamlesh Kumar Yadav S/O Tudi Yadav
 
Respondent :- State Of U P Thr.Secy.Revenue & 2 Ors.
 
Petitioner Counsel :- Avdhesh Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

Four weeks' time is allowed to file counter affidavit, two weeks then for the rejoinder. List thereafter.

Order Date :- 10.5.2012

kkb/

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