Citation : 2012 Latest Caselaw 1605 ALL
Judgement Date : 10 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- MISC. BENCH No. - 2486 of 2012 Petitioner :- St.Peter Inter College Bhopatpur Bahraich Thr.Its Principal Respondent :- State Of U.P.Through Secy.Revenue Home Lko. And Others Petitioner Counsel :- Rakesh Pratap Singh Respondent Counsel :- C.S.C. Hon'ble Devi Prasad Singh,J.
Hon'ble Saeed-Uz-Zaman Siddiqi,J.
Counter affidavit filed today is taken on record. Let rejoinder affidavit be filed within two weeks. List thereafter.
Order Date :- 10.5.2012
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