Khursheed Aaga vs State Of U.P.Throu. The Prin. ...
2012 Latest Caselaw 1602 ALL

Citation : 2012 Latest Caselaw 1602 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Khursheed Aaga vs State Of U.P.Throu. The Prin. ... on 10 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 2063 of 2012
 

 
Petitioner :- Khursheed Aaga
 
Respondent :- State Of U.P.Throu. The Prin. Secy. Home Deptt. Lko.And Ors.
 
Petitioner Counsel :- S.H.Ibrahim
 
Respondent Counsel :- C.S.C.,S.A.A.Rizvi
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

List along with writ petitions No.2518, 3038 and 3469 - all of 2012.

Order Date :- 10.5.2012

kkb/

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