Radhey Shyam Raman vs Indian Oil Corporation Ltd. ...
2012 Latest Caselaw 1596 ALL

Citation : 2012 Latest Caselaw 1596 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Radhey Shyam Raman vs Indian Oil Corporation Ltd. ... on 10 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 10243 of 2011
 

 
Petitioner :- Radhey Shyam Raman
 
Respondent :- Indian Oil Corporation Ltd. Mumbai Through Its Chairman &Ors
 
Petitioner Counsel :- Anurag Kumar Singh
 
Respondent Counsel :- Manish Jauhari,B.K.Singh
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

List in the next cause list. Till the next date of listing, interim order, if any shall continue.

Order Date :- 10.5.2012

kkb/

Download the LatestLaws.com Mobile App