Surendra Prasad Gupta & Another vs Addl.Commissioner & Others
2012 Latest Caselaw 1593 ALL

Citation : 2012 Latest Caselaw 1593 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Surendra Prasad Gupta & Another vs Addl.Commissioner & Others on 10 May, 2012

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 21333 of 1997
 

 
Petitioner :- Surendra Prasad Gupta & Another
 
Respondent :- Addl.Commissioner & Others
 
Petitioner Counsel :- Sudhakar Pandey
 
Respondent Counsel :- Sc
 

 
Hon'ble Sudhir Agarwal,J.

Adjournment has been sought by Sri Sudhakar Pandey, learned counsel for petitioner, on the ground of illness.

It is an old case and normally should not be adjourned. However, considering the request of learned counsel for petitioner, put up this case tomorrow.

Dt. 10.5.2012

PS-21333/97

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