Kishun Kumar, vs State Of U.P.,Thru. Secretary, ...
2012 Latest Caselaw 1592 ALL

Citation : 2012 Latest Caselaw 1592 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Kishun Kumar, vs State Of U.P.,Thru. Secretary, ... on 10 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 909 of 2010
 

 
Petitioner :- Kishun Kumar,
 
Respondent :- State Of U.P.,Thru. Secretary, Agriculture & Others
 
Petitioner Counsel :- Moti Chand Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted six weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 10.5.2012

Tanveer/Suresh/

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