Prabhakar Dubey vs State Of U.P. Through Principal ...
2012 Latest Caselaw 1591 ALL

Citation : 2012 Latest Caselaw 1591 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Prabhakar Dubey vs State Of U.P. Through Principal ... on 10 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1096 of 2011
 

 
Petitioner :- Prabhakar Dubey
 
Respondent :- State Of U.P. Through Principal Secy.Dept.Of Women And Child
 
Petitioner Counsel :- Upendra Nath Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of learned counsel for the petitioner, the case is adjourned.

List in July, 2012.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 10.5.2012

Tanveer/Suresh/

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