Rajesh Singh S/O Rajju Singh & Ors. vs State Of U.P. Thru Secy. Home & Ors.
2012 Latest Caselaw 1590 ALL

Citation : 2012 Latest Caselaw 1590 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Rajesh Singh S/O Rajju Singh & Ors. vs State Of U.P. Thru Secy. Home & Ors. on 10 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 1015 of 2010
 

 
Petitioner :- Rajesh Singh S/O Rajju Singh & Ors.
 
Respondent :- State Of U.P. Thru Secy. Home & Ors.
 
Petitioner Counsel :- Onkar Singh
 
Respondent Counsel :- G.A.
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

It is informed by A.G.A. at the Bar that in this case chargesheet has been submitted. The petition is become infructuous and is accordingly dismissed.

Interim order, if any, is vacated.

Order Date :- 10.5.2012

S. Kumar

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