Waliur-Rehman vs State Of U.P., Thru. Secretary, ...
2012 Latest Caselaw 1589 ALL

Citation : 2012 Latest Caselaw 1589 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Waliur-Rehman vs State Of U.P., Thru. Secretary, ... on 10 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 12383 of 2011
 

 
Petitioner :- Waliur-Rehman
 
Respondent :- State Of U.P., Thru. Secretary, P.W.D. & Others
 
Petitioner Counsel :- Karunakar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

Rejoinder affidavit filed today is taken on record.

List in the week commencing 21.5.2012.

Order Date :- 10.5.2012

kkb/

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