Shamim Ahmad Khan vs State Of U.P. & Others
2012 Latest Caselaw 1585 ALL

Citation : 2012 Latest Caselaw 1585 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Shamim Ahmad Khan vs State Of U.P. & Others on 10 May, 2012

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23023 of 2010
 

 
Petitioner :- Shamim Ahmad Khan
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- M.N. Singh,A.Kumar Srivastava,Mahesh Narain Singh
 
Respondent Counsel :- Govt. Advocate,Rahul Chaturvedi
 

 
Hon'ble Rajesh Dayal Khare,J.

As jointly prayed, list on 17.5.2012.

Order Date :- 10.5.2012

sks-grade iv

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